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  • Indian Companies Act
  • Official Liquidator to make payments into public account of India Section-349

Code of Criminal Procedure Act, 1973

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Sections Particulars
Chapter XX Winding Up
349 Official Liquidator to make payments into public account of India
Description Every Official Liquidator shall, in such manner and at such times as may be prescribed, pay the monies received by him as Official Liquidator of any company, into the public account of India in the Reserve Bank of India.

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